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Sunshine Pictures Private ... vs Central Circuit Cine ... on 16 February, 2012
Mr. Jagmohan Chhabra & Ors vs M/S. Unitech Ltd. Main Order, Per ... on 8 November, 2011
Belaire Owner'S Association vs Dlf Limited And Huda Main Order, ... on 12 August, 2011

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[Section 19(4)] [Section 19] [Complete Act]
Central Government Act
Section 19(4)(g) in The Competition Act, 2002
(g) monopoly or dominant position whether acquired as a result of any statute or by virtue of being a Government company or a public sector undertaking or otherwise;