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Citedby 41 docs - [View All]
Ganesh Prasad And Anr. vs Ram Shankar Lalbaldeo Das And Ors. on 23 March, 1907
Abdul Ghafoor vs Mt. Paharia And Ors. on 19 December, 1955
Kanti Ram And Ors. vs Kutubuddin Mahomed And Ors. on 20 August, 1894
The Municipality Of Sholapur vs Abdul Wahab Shaik Chand on 7 September, 1920
Nityananda Ghose vs Rajpur Chhaya Bani Cinema Ltd. on 30 May, 1952

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[Complete Act]
Central Government Act
Section 96 in The Transfer Of Property Act, 1882
96. Mortgage by deposit of title- deeds.- The provisions hereinbefore contained which apply to a simple mortgage shall, so far as may be, apply to a mortgage by deposit of title- deeds.]