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Citedby 1 docs
Kalindi Investment P. Ltd. vs Commissioner Of Income-Tax on 10 October, 2001
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incometax act 1995
section 47(a)
[
Section 47(iv)
] [
Section 47
] [
Complete Act
]
Central Government Act
Section 47(iv)(a) in The Income- Tax Act, 1995
(a) the parent company or its nominees hold the whole of the share capital of the subsidiary company, and