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Citedby 1 docs
Sri Gayaram Singh vs Coal India Limited & Ors on 19 August, 2009
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mines
mines doctypes:laws
[
Section 48(1)
] [
Section 48
] [
Complete Act
]
Central Government Act
Section 48(1)(b) in The Mines Act, 1952
(b) the age and sex of the employee;