Mobile View
Main Search Forums Advanced Search Disclaimer
Citedby 1 docs
State Of A.P. Rep. By The Prl. ... vs K. Ashok Rao And Ors. on 4 December, 1996

Loading...
User Queries
[Complete Act]
Central Government Act
Section 10 in The Homoeopathy Central Council Act, 1973
10. Meetings of committees.
(1) The committees constituted under section 9 shall meet at least twice in each year at such time and place as may be appointed by the Central Council.
(2) Unless otherwise prescribed, one- third of the total number of members of a committee shall form a quorum, and all the acts of the committee shall be decided by a majority of the members present and voting.