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Yacob, S/O. Mathai, Kachappilly vs Lilly Korah, S/O. Late Kunjikora on 13 October, 2010

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[Section 34] [Complete Act]
Central Government Act
Section 34(2) in The Tripura Land Revenue And Land Reforms Act, 1960 No. 43 Of 1960
(2) The table of revenue- rates confirmed under sub- section (1) shall be finally published in the Official Gazette.