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Citedby 7 docs - [View All]
Jilubha Fatehsinh Parmar vs A.J. Thakar And Anr. on 12 January, 1967
Radha Krishan vs Compensation Officer, Meja, ... on 21 October, 1953
Jilubhai Nanbhai Khachar, Etc. ... vs State Of Gujarat And Another, Etc. ... on 20 July, 1994
Ramji Dixit & Another vs Bhrigunath & Others on 12 January, 1968
Margaret Bernadits Redrigues vs Minits Daphne Netto on 20 July, 2010

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[Complete Act]
Central Government Act
Section 69 in The Tripura Land Revenue And Land Reforms Act, 1960 No. 43 Of 1960
69. Sale of perishables. Perishable articles shall be sold by auction with the least possible delay and such sale shall be finally concluded by the officer conducting the sale.