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special economic zones
special economic zones act 2005
"special economic zone"
c'special economic zone'
[
Section 13(2)
] [
Section 13
] [
Complete Act
]
Central Government Act
Section 13(2)(c) in The Special Economic Zones Act, 2005
(c) two officers of the Central Government to be nominated by that Government to represent the Ministry or Department dealing with revenue- Members, ex officio;