Mobile View
Main Search
Forums
Advanced Search
Disclaimer
Citedby 2 docs
Sri Bhavanarishi Co-Operative ... vs Joint Collector And Ors. on 16 July, 2002
Kundan Lal vs Union Of India And Ors. on 29 November, 1979
Loading...
User Queries
evacuee property
property act
[
Section 2
] [
Complete Act
]
Central Government Act
Section 2(h) in The Administration Of Evacuee Property Act, 1950
(h) " prescribed" means prescribed by rules made under this Act;