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Citedby 4 docs
G.M.A. Bhaimia, Muthavalli "Wakf ... vs The Madras State Wakf Board ... on 27 July, 1967
Amil Hakimuddin And Ors. vs Abbas Husain And Ors. on 2 January, 2002
Puthanpalli Jaram vs The Kerala Wakf Board Represented ... on 13 November, 1992
M. Govinda Rao And Ors. vs A.P. State Wakf Board And Ors. on 13 December, 2007
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wakf
wakf act
the wakf act 1995
"wakf act, 1995"
[
Section 3
] [
Complete Act
]
Central Government Act
Section 3(g) in The Wakf Act, 1995
(g) " list of wakfs" means the list of wakfs published under sub- section (2) of section 5;