Section 92 in The Registration Act, 1908

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Section 92 in The Registration Act, 1908

92. [ Burmese registration- rules confirmed.] Rep, by the A. O. 1937 .

1. Re- numbered subs. by Act 20 of 1983, s. 2 and Sch. (w. e. f. 15- 3- 1984 ). 2. Ins. by Act 20 of 1983, s. 2 and Sch. ibid. (w. e. f. 15- 3- 1984 ).

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