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Citedby 11 docs - [
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Chotumal Sugansingh Rajput vs State Of Gujarat And Anr. on 28 October, 1985
Israil @ Israr Pahelvan ... vs State Of Gujarat on 19 October, 2000
Ramanbhai Gabubhai Sansi vs E.I. Kalashava on 10 March, 2000
N. Srinivas & Another vs State Of A.P. Rep. By Public ... on 11 February, 2009
Roshanbibi Mohmadkhan Pathan vs Commr. Of Police And Anr. on 30 December, 1988
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Central Government Act
Section 9(1) in The Dowry Prohibition Act 1961
(1) The Central Government may, by notification in the Official Gazette, make rules for carrying out the purposes of this Act.