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Citedby 2 docs
Bhaiyalal Shukla vs State Of Madhya Pradesh on 31 December, 1961
Shree Vinod Kumar & Others vs State Of Himachal Pradesh(And ... on 10 October, 1958

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[Section 1] [Complete Act]
Central Government Act
Section 1(2) in The Part B States (Laws) Act, 1951
(2) It shall come into force on such date 1[ as the Central Government may, by notification in the Official Gazette, appoint.