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Citedby 3 docs
Vinaya Nair vs Corporation Of Cochin on 27 February, 2006
Prem Singh vs Sm. Dulari Bai And Anr. on 26 February, 1973
Smritikana Bag vs Dilip Kumar Bag on 28 August, 1981

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[Section 1] [Complete Act]
Central Government Act
Section 1(1) in The Hindu Marriage Act, 1955
(1) This Act may be called the Hindu Marriage Act, 1955 .