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section 22
panchayati raj
section 22 title:indian partnership act doctypes: tribunals,others,laws
[
Section 22(1)(a)
] [
Section 22(1)
] [
Section 22
] [
Complete Act
]
Central Government Act
Section 22(1)(a)(iii) in The Manipur Panchayati Raj (As Passed By The Houses Of Parliament)
(iii) any other sufficient reason whatsoever.