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Citedby 99 docs - [View All]
Khatizabai Mohomed Ibrahim vs Controller Of Estate Duty, Bombay on 3 November, 1958
Khatizabal Mohomed Ibrahim vs Controller Of Estate Duty, Bombay on 3 November, 1958
The Controller Of Estate Duty, ... vs Late A.T. Sahani Through L.A. ... on 1 December, 1969
Mahendra Rambhai Patel vs Controller Of Estate Duty, ... on 28 October, 1963
Midland Bank Executor And Trustee ... vs Inland Revenue Commissioners. on 18 December, 1958

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[Complete Act]
Central Government Act
Section 1 in The Finance Act, 1996
1. Short title and commencement.
(1) This Act may be called the Finance Act, 1996 .
(2) It shall come into force on the 1st day of April, 1996 .