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Shri Hanmant Laxman Salunke Since ... vs Shri Shrirang Narayn Kanse on 21 December, 2005
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[Complete Act]
Central Government Act
Section 11 in The Hindu Succession Act, 1956
11. Distribution of property among heirs in class II of the Schedule. The property of an intestate shall be divided between the heirs specified in any one entry in class II of the Schedule so that they, share equally.