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Citedby 12 docs - [View All]
State Of West Bengal And Ors. vs Sanjeevani Projects (P) Ltd. And ... on 16 November, 2005
Chander Sekhar Singh Boi Etc vs The State Of Orissa Etc on 5 November, 1971
Chama Narasimha Reddy And Anr. vs Joint Collector And Ors. on 17 November, 2006
Jilubha Fatehsinh Parmar vs A.J. Thakar And Anr. on 12 January, 1967
Govinda Menon vs Varkey And Ors. on 27 June, 1985

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[Section 1] [Complete Act]
Central Government Act
Section 1(3) in The Tripura Land Revenue And Land Reforms Act, 1960 No. 43 Of 1960
(3) It shall come into force on such date as the Administrator may, by notification' in the Official Gazette, appoint; and different dates may be appointed for different areas and for different provi- sions of this Act.