Mobile View
Main Search
Forums
Advanced Search
Disclaimer
Loading...
User Queries
motor vehicle act
motor vehicle
motor vehicle act 1939
[
Section 68I(2)
] [
Section 68I
] [
Complete Act
]
Central Government Act
Section 68I(2)(b) in The Motor Vehicles Act, 1939
(b) the manner in which objections may be filed under sub- section (1) of section 68D;