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[Section 54] [Complete Act]
Central Government Act
Section 54(7) in The Punjab Reorganisation Act, 1966
(7) In this section, the expression" Government security" means a security created and issued by a State Government for the purpose of raising a public loan and having any of the forms specified in, or prescribed under clause (2) of section 2 of the Public Debt Act, 1944 (8 of 1944 ).