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workmen compensation act
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workmen's compensation act, 1923
32\
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32 g
[
Section 32(2)
] [
Section 32
] [
Complete Act
]
Central Government Act
Section 32(2)(g) in The Workmen' S Compensation Act, 1923
(g) for prescribing the form and manner in which memoranda of agreements shall be presented and registered;