Central Government Act
Section 2A in The Dentists Act, 1948
2A. 2[ Construction of references to laws not in force in Jammu and Kashmir. Any reference in this Act to a law which is not in force in the State of Jammu and Kashmir shall, in relation to that State, be construed as a reference to the corresponding law, if any, in force in that State.] CHAP DENTAL COUNCIL OF INDIA CHAPTER II DENTAL COUNCIL OF INDIA
Constitution and composition of Council.