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Hubert P. James vs Gulam Hussein Pakseema on 11 January, 1949

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[Section 57] [Complete Act]
Central Government Act
Section 57(2) in The Registration Act, 1908
(2) Subject to the same provisions, copies of entries in Book No. 3 and in the Index relating thereto shall be given to the persons executing the documents to which such entries relate, or to their agents, and after the death of the executants (but not before) to any person applying for such copies.