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trade marks act
trade mark
trade mark act 1999
sec 11(a)
"the trade marks act,1999"
section 10
"section 11"
marks
[
Section 11(10)
] [
Section 11
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Complete Act
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Central Government Act
Section 11(10)(ii) in The Trade Marks Act, 1999
(ii) take into consideration the bad faith involved either of the applicant or the opponent affecting the right relating to the trade mark.