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Citedby 1 docs
Bhagwat Singh vs State Of Rajasthan on 18 January, 1954
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guardian and wards act
the guardians and wards act,1890
guardian
guardian and ward
wards act 1890 doctypes: laws
[
Section 8
] [
Complete Act
]
Central Government Act
Section 8(a) in The Guardians And Wards Act, 1890
(a) the person desirous of being, or claiming to be, the guardian of the minor, or