(a) " College" means a college maintained by the University;

(b) " Hall" means a unit of residence, by whatever name called, for students of the University provided, maintained or recognised by it;

(c) " recognised institution" means an institution of higher learning maintained or recognised by, or associated with, the University;

(d) " prescribed" means prescribed by Statutes, Ordinances or Regulations;

(e) " Statutes"," Ordnances" and" Regulations" mean, respectively, the Statutes, Ordinances and Regulations of the University made under this Act;

(f) " University" means the Jawaharlal Nehru University.