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Citedby 115 docs - [
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M.Haridass vs The State Of Tamil Nadu Rep. By Its on 3 June, 2008
M/S.Mahindra World City ... vs State Of Tamil Nadu on 29 January, 2010
The Authorised Officer (Land ... vs K.V. Balasubramaniam on 2 December, 1985
Mallika vs The District Magistrate &Amp; The ... on 30 November, 2006
The Management Of Tamil Nadu vs Inspector Of Labour on 30 July, 2008
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tamilnadu
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central government act
tamilnadu act
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[
Section 3
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Central Government Act
Section 3(1) in The Tamil Nadu Legislative Council (Abolition) Act, 1986.
(1) The Legislative Council of the State of Tamil Nadu is hereby abolished.