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motor vehicle act
motor vehicle
motor vehicle act 1939
section 66a it act
[
Section 66A(2)
] [
Section 66A
] [
Complete Act
]
Central Government Act
Section 66A(2)(a) in The Motor Vehicles Act, 1939
(a) the period for which a licence may be granted or renewed:
1. Ins. by Act 20 of 1942, s. 15.
2. Ins. by Act 56 of 1969, s. 36 (w. e. f. 1- 10- 1970 ).