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Citedby 35 docs - [View All]
J.M. Jain vs Ghamandiram K. Gowani on 4 February, 1977
Corporation Of The City Of ... vs Yeshodamma on 19 November, 1990
The Indian Penal Code Volume 1
Cyril Bertram Plucknett vs Emperor on 3 August, 1938
Raghubir Singh & Others Etc vs State Of Bihar on 19 September, 1986

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[I.P.C.]
Central Government Act
Section 444 in The Indian Penal Code, 1860
444. Lurking house- trespass by night.-- Whoever commits lurking house- trespass after sunset and before sunrise, is said to commit" lurking house- trespass by night".