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Mrs. Bharati S. Khandhar vs Shri. Maruti Govind Jadhav, Psi on 21 December, 2012
R. S. Joshi, S.T.O. Gujarat Etc. ... vs Ajit Mills Ltd., Ahmedabad & Anr. ... on 31 August, 1977
Laxminarayan Dipchand ... vs Maharashtra Revenue Tribunal & ... on 13 February, 1975
Prayag Chand vs Land Acquisition Officer And Anr. on 9 December, 2004
Golap Gadi Goala vs Rampariksha Rewani And Ors. on 26 September, 1957

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[I.P.C.]
Central Government Act
Section 46 in The Indian Penal Code, 1860
46. " Death".-- The word" death" denotes the death of a human being unless the contrary appears from the context.