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incometax act 1995
[
Section 80J(1A)(V)
] [
Section 80J(1A)
] [
Section 80J
] [
Complete Act
]
Central Government Act
Section 80J(1A)(V)(a) in The Income- Tax Act, 1995
(a) in respect of the previous year in which the ship is first brought into use, the date on which it is so brought into use;