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Citedby 3 docs
Siganporia Bros. vs Union Of India on 22 June, 1993
Hi-Tech Engineers vs Union Of India (Uoi) And Ors. on 28 July, 2003
Hi-Tech Engineers vs Union Of India (Uoi) on 28 July, 2003

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[Section 88] [Complete Act]
Central Government Act
Section 88(a) in The Customs Act, 1962
(a) for the words" exported to any place outside India" or the word" exported", wherever they occur, the words" taken on board any foreign- going vessel or aircraft as stores" shall be substituted;