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Citedby 3 docs
Elephant G.Rajendran vs Mr.R.K.Chandramohan on 7 December, 2010
R.Kaaruppan vs R.Dhanapalraj on 8 September, 2005
Shri Surya Prakash Khatri & Anr. vs Smt. Madhu Trehan And Others on 28 May, 2001

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[Section 6(1)] [Section 6] [Complete Act]
Central Government Act
Section 6(1)(c) in The Advocates Act, 1961
(c) to entertain and determine cases of misconduct against advocates on its roll;