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Citedby 3 docs
Coal India Limited vs Arun Kumar Sinha & Ors. on 10 September, 1998
Bandhua Mukti Morcha vs Union Of India & Others on 16 December, 1983
Hyderabad Asbestos Cement ... vs Union Of India And Others on 1 January, 1800

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[Complete Act]
Central Government Act
Section 35 in The Mines Act, 1952
35. 4[ Limitation of daily hours of work including overtime work. Save in respect of cases falling within clause (a) and- clause (e) of section 39, no person employed in a mine shall be required or allowed to work in the mine for more than ten hours in any day inclusive of overtime.]
Notices regrading hours of work.