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Masomat Narmada Devi And Anr. vs Ram Nandan Singh And Ors. on 12 April, 1985
Most. Narmada Devi And Anr. vs Ram Nandan Singh And Ors. on 12 April, 1985
Shiva Pujan Dubey And Anr. vs Baban Lal And Ors. on 20 December, 1956
Sri Nallalagu Polytechnic ... vs D. Sivakumar on 23 February, 2000
Sm. Kundalata Biswas vs Sm. Chandra Kamini Dasi And Ors. on 17 May, 1955
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section 47(a)
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Central Government Act
Section 47 in The Indian Penal Code, 1860
47. " Animal".-- The word" animal" denotes any living creature, other than a human being.