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FAST/967/2008 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
FIRST
APPEAL (STAMP NUMBER) No. 967 of 2008
=========================================================
SAURASHTRA CHEMICALS LTD - Appellant(s)
Versus
GUJARAT WATER SUPPLY AND SEWARGE MANAGEMENT BOARD THROUGH & 2 - Defendant(s)
========================================================= Appearance :
NANAVATI ASSOCIATES for Appellant(s) : 1, None for Defendant(s) : 1 -
3.
=========================================================
CORAM
:
REGISTRAR (JUDICIAL)
Date
: 14/08/2008
ORAL
ORDER
Office objections to be removed on or before 15.09.2008, failing which, the matter may be placed before the Hon'ble Court for passing appropriate orders.
(B.J.
Dhandha)
I/c Registrar (Judicial)
Nabila
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