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Citedby 8 docs - [View All]
Ami Pigments Pvt. Ltd., Thr' Its ... vs State Of Gujarat, Thr' Secretary ... on 23 April, 2007
Babubhai Gadarmal vs Ahmedabad Municipal Corporation ... on 3 December, 1997
Ahmedabad Industrial & Other ... vs State Of Gujarat on 12 March, 1998
Mehsana District Central Co-Op. ... vs Mehsana Jilla Sahakari ... on 29 August, 2002
Shantiniketan Co-Op. Housing ... vs District Registrar, Co-Op. ... on 29 April, 2002

Gujarat High Court
Saurashtra vs Gujarat on 14 August, 2008

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FAST/967/2008 1/ 1 ORDER

IN

THE HIGH COURT OF GUJARAT AT AHMEDABAD

FIRST

APPEAL (STAMP NUMBER) No. 967 of 2008

=========================================================

SAURASHTRA CHEMICALS LTD - Appellant(s)

Versus

GUJARAT WATER SUPPLY AND SEWARGE MANAGEMENT BOARD THROUGH & 2 - Defendant(s)

========================================================= Appearance :

NANAVATI ASSOCIATES for Appellant(s) : 1, None for Defendant(s) : 1 -

3.

=========================================================

CORAM

:

REGISTRAR (JUDICIAL)

Date

: 14/08/2008

ORAL

ORDER

Office objections to be removed on or before 15.09.2008, failing which, the matter may be placed before the Hon'ble Court for passing appropriate orders.

(B.J.

Dhandha)

I/c Registrar (Judicial)

Nabila

   

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