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Citedby 4 docs
Shri Pradip Kumar Saha vs Uco Bank on 12 December, 2008
Shri Chetan Kothari vs State Bank Of India on 1 April, 2010
Miss.Bhawan Sharma vs Ndmc, Gnct Delhi on 14 January, 2011
Basudeb Batabyal vs Central Information Commissoin ... on 30 July, 2009

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[Section 4(1)(b)] [Section 4(1)] [Section 4] [Complete Act]
Central Government Act
Section 4(1)(b)(x) in The Right To Information Act, 2005
(x) the monthly remuneration received by each of its officers and employees, including the system of compensation as provided in its regulations;