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Citedby 4 docs
Shri Pradip Kumar Saha vs Uco Bank on 12 December, 2008
Shri Chetan Kothari vs State Bank Of India on 1 April, 2010
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Basudeb Batabyal vs Central Information Commissoin ... on 30 July, 2009
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"right to information act, 2005"
right to information 2005
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Section 4(1)(b)
] [
Section 4(1)
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Section 4
] [
Complete Act
]
Central Government Act
Section 4(1)(b)(x) in The Right To Information Act, 2005
(x) the monthly remuneration received by each of its officers and employees, including the system of compensation as provided in its regulations;