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trade marks act
trade mark
trade mark act 1999
"the trade marks act,1999"
section 85
marks
[
Section 85(2)
] [
Section 85
] [
Complete Act
]
Central Government Act
Section 85(2)(a) in The Trade Marks Act, 1999
(a) has, for at least two years, held the office of a Judicial Member or a Technical Member; or