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Maharashtra State Financial ... vs Jaycee Drugs And Pharmaceuticals ... on 19 February, 1991
A.P. State Financial Corpn vs Gar Re-Rolling Mills on 10 February, 1994
Delhi Financial Corporation vs Shri Harish Chander Gulati on 15 March, 2002
N.L.P. Organics Pvt. Ltd. And Ors. vs Rajasthan Financial Corporation on 21 August, 2006
Maganlal Etc vs Jaiswal Industries Neemach & Ors on 7 August, 1989

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[I.P.C.]
Central Government Act
Section 31 in The Indian Penal Code, 1860
31. " A will".-- The words" a will" denote any testamentary document.