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Citedby 1871 docs - [View All]
Maharashtra State Financial ... vs Jaycee Drugs And Pharmaceuticals ... on 19 February, 1991
Maganlal Etc vs Jaiswal Industries Neemach & Ors on 7 August, 1989
Mrs. Teresinha Coelho & Others vs Dr. Inacio Pio Jesus De Sa on 4 December, 1998
State vs Adambhai on 1 June, 2010
Delhi Financial Corporation vs Shri Harish Chander Gulati on 15 March, 2002

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[I.P.C.]
Central Government Act
Section 32 in The Indian Penal Code, 1860
32. Words referring to acts include illegal omissions.-- In every part of this Code, except where a contrary intention appears from the context, words which refer to acts done extend also to illegal omissions.