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section 22
immovable property
property act
section 22 title:indian partnership act doctypes: tribunals,others,laws
[
Section 22(2)
] [
Section 22
] [
Complete Act
]
Central Government Act
Section 22(2)(b) in The Requisitioning And Acquisition Of Immovable Property Act, 1952
(b) the procedure to be followed in arbitration proceedings and appeals under this Act;