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Citedby 4 docs
Tilokram Ghosh And Ors. vs Smt. Gita Rani Sadhukhan And Ors. on 11 May, 1988
M.R. Jayaram vs Commissioner Of Income Tax, ... on 5 October, 1982
Raghavaveera Sons And Ors. vs Mrs. Padmavathi on 5 September, 1977
O.P. Arora vs Syndicate Bank And Ors. on 30 April, 2003
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partnership act
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section 2(e)
[
Section 19(2)
] [
Section 19
] [
Complete Act
]
Central Government Act
Section 19(2)(e) in The Indian Partnership Act, 1932
(e) admit any liability in a suit or proceeding against the firm,