Patna High Court CR. APP (DB) No.740 of 2012 (2) dt.26-07-2012

IN THE HIGH COURT OF JUDICATURE AT PATNA Criminal Appeal (DB) No.740 of 2012 ====================================================== Ramchandra Kumar @ Ram Chandra Kuwar son of Late Babulal Kuwar, resident of village Barka Ojha,P.S.Hairwa, District Siwan .... .... Appellant/s

Versus

The State Of Bihar & Ketu Sharma 15 Ors .... .... Respondent/s

====================================================== Appearance :

For the Appellant/s : Mr.Radha Krishna Singh For the Respondent/s : Mr. G.P.Jaiswal,APP ====================================================== CORAM: HONOURABLE MR. JUSTICE SHYAM KISHORE SHARMA And

HONOURABLE MR. JUSTICE AMARESH KUMAR LAL ORAL ORDER

(Per: HONOURABLE MR. JUSTICE SHYAM KISHORE SHARMA) ------------

2 26-07-2012 This is an appeal against the judgment of acquittal

passed by Sri Phool Chand Choudhary, Ad hoc Additional

Sessions Judge IV, Siwan in Sessions Trial No. 140 of 2008.

After some arguments, learned counsel for the

appellant seeks permission to withdraw this appeal.

Permission accorded.

The appeal is accordingly dismissed as withdrawn.

(Shyam Kishore Sharma, J)

Tahir/- (Amaresh Kumar Lal, J)