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state reorganisation act 1956
reorganisation act
state reorganisation act
reorganisation of state
[
Section 5(1)(b)
] [
Section 5(1)
] [
Section 5
] [
Complete Act
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Central Government Act
Section 5(1)(b)(ii) in The States Reorganisation Act, 1956
(ii) Kasaragod taluk of South Kanara district; and thereupon the said territories shall cease to form part of the States of Travancore- Cochin and Madras, respectively.