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Gujarat High Court
Mohmad vs Commissioner on 15 February, 2011
Author: Akil Kureshi,&Nbsp;

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SCA/974/2011 1/ 1 ORDER

IN

THE HIGH COURT OF GUJARAT AT AHMEDABAD

SPECIAL CIVIL APPLICATION No. 974 of 2011

=================================================

MOHMAD

YUNUS NAZIRHUSAIN SANDHI THROUGH BROTHER MOHD. SOEB - Petitioner(s)

Versus

COMMISSIONER OF POLICE & 2 - Respondent(s)

================================================= Appearance :

MS

BANNA S DUTTA for Petitioner(s) : 1, None for Respondent(s) : 1, 3,

MS VANDANA BHATT, ASST.GOVERNMENT PLEADER for Respondent(s) : 2,

=================================================

CORAM

:

HONOURABLE MR.JUSTICE AKIL KURESHI

Date

: 15/02/2011

ORAL

ORDER

Rule.

To be placed for final hearing in its turn.

Learned AGP Ms. Vaijayanti Pathak waives service of rule on behalf of respondent No.3.

Direct

service for respondent Nos.1 and 2.

(Akil

Kureshi, J. )

sudhir

   

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