Mobile View
Main Search
Forums
Advanced Search
Disclaimer
Citedby 1 docs
The Management Of Hindustan Lever ... vs Sri Dood Badshah Bani on 16 March, 2007
User Queries
industrial disputes act
industrial disputes act 1947
industrial disputes
section 20
industrial disputes act doctypes: laws
"industrial disputes act"
sec. 20
[
Section 20(2)
] [
Section 20
] [
Complete Act
]
Central Government Act
Section 20(2)(a) in The Industrial Disputes Act, 1947
(a) where a settlement is arrived at, when a memorandum of the settlement is signed by the parties to the dispute;