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punjab reorganisation act 1966
sec. 4
reorganisation act
[
Section 78(4)(A)(i)
] [
Section 78(4)(A)
] [
Section 78(4)
] [
Section 78
] [
Complete Act
]
Central Government Act
Section 78(4)(A)(i)(g) in The Punjab Reorganisation Act, 1966
(g) fifth generating unit of 120 M. W. capacity at Bhakra Right Bank Power House,