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Section 19(2) in The Indian Divorce Act, 1869 [
"Section 19"
] [
"Complete Act"
]
Citedby 3 docs
Molly Joseph @ Nish vs George Sebastian @ Joy on 18 September, 1996
Mrs. Rose Simpson vs Binimoy Biswas on 23 April, 1979
George Sebastian Alias Joy vs Molly Joseph Alias Nish on 20 July, 1994
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Central Government Act
(2) that the parties are within the prohibited degrees of consanguinity (whether natural or legal) or affinity;