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[Section 5A(1)] [Section 5A] [Complete Act]
Central Government Act
Section 5A(1)(i) in The Estate Duty Act, 1953
(i) the Finance Act, 1954 , (17 of 1954 .)
1. Ins. by Act 33 of 1958, s. 3 (w. e. f. 1- 7- 1960 ). 2 Subs. by the Adaptation of Laws (No. 3) Order, 1956 for" the States". 3 Ins. by Act 16 of 1960, s. 2 (w. e. f. 1- 7- 1960 ).