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Citedby 4 docs
J.K. Engineering vs Commissioner Of Sales Tax, ... on 23 February, 1995
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User Queries
incometax act 1995
[
Section 2
] [
Complete Act
]
Central Government Act
Section 2(37) in The Income- Tax Act, 1995
(37) " public servant" has the same meaning as in section 21 of the Indian Penal Code, 18605 (45 of 1860 );